Arati Mallik vs State Of Odisha & Another
2022 Latest Caselaw 2330 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.C(OA) No.684 of 2019

            Arati Mallik                              ....               Petitioner

                                                    Mr. S.N.Patnaik,
                                                    Advocate


                                         -versus-
             State of Odisha & another             ....     Opposite Parties
                                                Mr. H.K.Panigrahi,
                                                Addl. Standing Counsel

                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                       ORDER

21.4.2022.

Order No.

07. 1. This matter is taken up through hybrid mode.

2. Pursuant to order dated 31st March, 2022 an affidavit has been filed on behalf of Opposite Party No.2 in Court today after serving copy on the other side. The same be kept on record.

3. Hearing concluded. Judgment is reserved.

                                                        (Sashikanta Mishra)
       AKB                                                     Judge





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