Suvendu Kumar Routray vs State Of Odisha & Others
2022 Latest Caselaw 2329 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.C(OAC) No.4070 of 2013

            Suvendu Kumar Routray                     ....          Petitioners

                                                   Mr. J.K.Mishra-1,
                                                   Advocate


                                        -versus-
             State of Odisha & others             ....     Opposite Parties
                                               Mr. H.K.Panigrahi,
                                               Addl. Standing Counsel

                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                       ORDER

21.4.2022.

Order No.

03. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment is reserved.

(Sashikanta Mishra) AKB Judge