Sudam Sahu vs Smt. Kuntala Sahu
2022 Latest Caselaw 2192 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       RSA No.226 of 2019
                  Sudam Sahu                                   ....           Appellant
                                   Mr. S. Sharma on behalf of B. Panigrahi, Advocate
                                                  -versus-
                  Smt. Kuntala Sahu                            ....         Respondent



                                CORAM:
                                SHRI JUSTICE B. P. ROUTRAY
                                               ORDER

11.4.2022 Order No.

06. 1. Heard Mr. S. Sharma on behalf of Mr. B. Panigrahi, learned counsel for the Appellant.

2. An interim application along with certified copy of the trial court judgment is filed in the court today.

3. The same are kept on record.

4. List the matter on 26th April, 2022.

( B.P. Routray) Judge M.K.Panda