The Divisional Manager vs Ajit Dehuri And Others
2022 Latest Caselaw 2177 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.128 of 2021
                    The Divisional Manager, Oriental
                    Insurance Company Ltd.                    ....           Appellant
                            Mr. P.K. Mahali on behalf of Mr. S. Satpathy, Advocate
                                               -versus-
                    Ajit Dehuri and Others                    ....        Respondents
                          Mr. P.K. Mishra, counsel for Respondent No.1(a),1(b) &2

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

8.4.2022 Order No.

05. 1. Heard Mr. P.K. Mahali on behalf of Mr. S. Satpathy, learned counsel for the Appellant and Mr. P.K. Mishra, learned counsel for claimant - Respondent Nos.1(a), 1(b) and 2.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge M.K.Panda