Legal Manager (T.P.Cell) vs Balaram Rout And Another
2022 Latest Caselaw 2176 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       FAO No.144 of 2021
                   Legal Manager (T.P.Cell), M/s.New      ....         Appellant
                   India Assurance Company Ltd.
                                                      Mr. B.C. Singh, Advocate
                                             -versus-
                   Balaram Rout and another               ....       Respondent
                                 Mr. P.K. Mishra, Advocate for Respondent No.1
                                 CORAM:
                                 JUSTICE B. P. ROUTRAY
                                            ORDER

08.04.2022 Order No. I.A. No.250 of 2021

02. 1. Since the certified copy of the impugned judgment has been filed in FAO No.143/2021, the filing of the same in the present appeal is dispensed with.

2. I.A. is disposed of.

I.A. No.361 of 2021

3. Since no delay is there in view of the Office note, the I.A. is disposed of.

FAO No.144 of 2021

4. Learned counsel for the Appellant is directed to remove the defect in Court today.

5. List this mater along with FAO No.143/2021 (disposed of on 31.1.2022) on 19th April, 2022.

( B.P. Routray) Judge

B.K. Barik