The Managing Director vs Presiding Officer
2022 Latest Caselaw 2172 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C) No.20238 of 2013

                 The Managing Director, Orissa       ....          Petitioners
                 Lift Irrigation Corporation
                 Limited & another
                                      Mr. S.Mohanty,
                                      Advocate

                                           -versus-
                 Presiding Officer, Labour Court, ....         Opposite parties
                 Bhubaneswar & others
                                     Mr.D.K.Mohanty,
                                     Addl. Standing Counsel
                                     Mr.P.C.Acharya, Advocate for O.P.
                                     Nos.2, 4, 5, 6, 7, 8, 10 and 11 to 14

                                      CORAM:
                             JUSTICE BISWAJIT MOHANTY
                             JUSTICE BIRAJA PRASANNA SATAPATHY

                                     ORDER

Order No. 08.04.2022

11. 1. This matter is taken up by video conferencing mode.

2. Heard Mr.S.Mohanty, learned counsel for the petitioners, Mr.D.K.Mohanty, learned Addl. Standing Counsel and Mr.P.C.Acharya, learned counsel representing opposite party Nos.2, 4, 5, 6, 7, 8, 10, 11, 12, 13 & 14.

3. Mr.Mohanty, learned counsel for the petitioners fairly submits that the present matter is similar to W.P.(C) No. 22471 of 2012 and accordingly this matter is covered by the judgment passed by this Court in that case on 22.6.2021.

4. Perused the above noted judgment.

5. Considering the submissions made and in view of // 2 //

the dismissal of W.P.(C) No. 22471 of 2012, the present writ petition is also dismissed.

6. Urgent certified copy of the order be granted on proper application.

Kishore (Biswajit Mohanty) Judge

(Biraja Prasanna Satapathy) Judge