K. Bhubaneswari vs Registrar Of Orissa ...
2022 Latest Caselaw 2111 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       W.P.(C) No.11848 of 2021

                       K. Bhubaneswari                       ....            Petitioner
                                                            Mr. S. Routray, Advocate
                                                -versus-
                       Registrar of Orissa Administrative     ....         Opp. Parties
                       Tribunal, Bhubaneswar
                                                                   Mr. A.P. Das, ASC

                               CORAM:
                               THE CHIEF JUSTICE
                               JUSTICE R.K.PATTANAIK
                                             ORDER

Order No. 05.04.2022

02. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, the present writ petition does not survive. It is disposed of as such.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

KC Bisoi