Dr. Sambit Subhas vs State Of Odisha And Others
2022 Latest Caselaw 2108 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       W.P.(C) No.21490 of 2021

                       Dr. Sambit Subhas                     ....             Petitioner
                                                            Mr. J.P. Parida, Advocate
                                                 -versus-
                       State of Odisha and others             ....         Opp. Parties
                                                                   Mr. A.P. Das, ASC

                               CORAM:
                               THE CHIEF JUSTICE
                               JUSTICE R.K.PATTANAIK
                                             ORDER

Order No. 05.04.2022

01. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, the present writ petition does not survive. It is disposed of as such.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

KC Bisoi