Biswanath Gouda vs State Of Orissa & Ors. .... ...
2022 Latest Caselaw 2106 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       WPC(OA) No.2359 of 2013

              Biswanath Gouda                            ....             Petitioner(s)
                                                               Mr. S.B.Pati, Advocate

                                              -versus-
              State of Orissa & Ors.                     ....             Opp.Party(s)
                                                                  Mr.U.K.Sahoo, ASC



                      CORAM:
                      JUSTICE BISWANATH RATH

                                            ORDER

05.04.2022 Order No.

2. 1. Heard.

2. There is production of judgment by both the parties supporting their claim. One in petitioner take support of the judgment of this Court on the other hand the opposite party State Authority also takes decision of this Court in their support. Both the parties seek time to examine the matter further.

3. Put up this matter on 12.04.2022.

(Biswanath Rath) Judge

Sks