Bamadev Sankhuala vs Unknown
2021 Latest Caselaw 9763 Ori

Citation : 2021 Latest Caselaw 9763 Ori
Judgement Date : 15 September, 2021

Orissa High Court

Bamadev Sankhuala vs Unknown on 15 September, 2021

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No.1325 of 2021

                 Bamadev Sankhuala                  ....         Petitioner

                                              Mr.P.Anup Das, Advocate
                                        -versus-
                 State of Odisha (Vig.)          ....        Opp.party
                               Mr. Niranjan Maharana, ASC (Vigilance)


                         CORAM:
                         JUSTICE S.K. PANIGRAHI
                                        ORDER

Order No. 15.09.2021

3. 1. This matter is taken up by video conferencing mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( S.K.Panigrahi ) Judge

Download the LatestLaws.com Mobile App