The Management Of The Samaja vs State Of Odisha And Others
2021 Latest Caselaw 9602 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No.12896 of 2020



                 The Management of the Samaja           ....            Petitioner
                                             Mr. Sanjay Kumar Mishra, Advocate
                                            -versus-
                 State of Odisha and Others             ....     Opposite Parties
                                                                Mr. M.S. Sahoo
                                                Additional Government Advocate
                                          Mr. Ashok Kumar Mohapatra, Advocate
                                                        For Caveator (O.P. No.3)

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE B.P. ROUTRAY


                                           ORDER

Order No. 09.09.2021

06. Hearing is concluded and judgment reserved.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Jena/P.A.