State Of Odisha And Another vs Sarat Kumar Dora And Another
2021 Latest Caselaw 9430 Ori

Citation : 2021 Latest Caselaw 9430 Ori
Judgement Date : 8 September, 2021

Orissa High Court

State Of Odisha And Another vs Sarat Kumar Dora And Another on 8 September, 2021

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.A. No.28 of 2021

                         State of Odisha and another                   ....       Appellants
                                   Mr. M.K. Khuntia, Additional Government Advocate
                                                      -versus-
                         Sarat Kumar Dora and another                  ....     Opp. Parties


                                CORAM:
                                THE CHIEF JUSTICE
                                JUSTICE B. P. ROUTRAY
                                                  ORDER

Order No. 8.9.2021

03. 1. List after the judgment of Supreme Court.

2. Interim order passed earlier shall continue till the next date.

3. An urgent certified copy of this order be issued as per rules.

(Dr. S. Muralidhar) Chief Justice

( B.P. Routray) Judge M.K. Panda

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