Purna Chandra Patnaik vs Director
2021 Latest Caselaw 9360 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.P.(C) No. 6097 of 2017

              Purna Chandra Patnaik                 ....                        Petitioner
                                                                 Mr. B.B. Ray, Advocate
                                                - Versus -
              Director, Municipal Administration,    ....                 Opposite Parties
              Housing and Urban Department &
              Others



                           CORAM:
                             DR. JUSTICE B.R. SARANGI

ORDER_ 07.09.2021

Order No. 1. This matter is taken up through hybrid mode.

2. Mr. B.B. Ray, learned counsel for the petitioner submits that the case is covered by judgment of this Court in Nakula Naik vs. Executive Officer, Bhubaneswar Municipal Corporation, Bhubaneswar, 2017(I) OLR -293.

3. Since Mr. P.K. Mohanty, learned Senior Counsel has already entered appearance for opposite parties no. 2 and 3, but he is not present today. However, to give an opportunity to him, put up this matter after two weeks.

(Dr. B.R. Sarangi) Judge A.K. Rana