Sanatan Dash vs State Of Odisha
2021 Latest Caselaw 10530 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLA No.322 of 2003

             Sanatan Dash                        ....         Appellant

                                   Mr. Ramani Kanta Pattnaik,
                                   Advocate

                                     -versus-
             State of Odisha                     ....      Respondent
             (Vigilance)

                                   Mr. Sanjay Kumar Das,
                                   Standing Counsel

                                    CORAM:

                            JUSTICE S.K. SAHOO
                                    ORDER

Order No. 30.09.2021

12. This matter is taken up through Hybrid Arrangement (Video Conferencing/Physical Mode).

Heard Mr. Ramani Kanta Pattnaik, learned counsel for the appellant and Mr. Sanjay Kumar Das, learned Standing Counsel for the Vigilance Department.

Hearing is closed.

Judgment is reserved.

( S.K. Sahoo) Judge

RKM // 2 //