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Pradeep Kumar Sethy vs State Of Odisha
2021 Latest Caselaw 10527 Ori

Citation : 2021 Latest Caselaw 10527 Ori
Judgement Date : 30 September, 2021

Orissa High Court
Pradeep Kumar Sethy vs State Of Odisha on 30 September, 2021
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                            BLAPL No. 2023 of 2020

            Pradeep Kumar Sethy        ....            Petitioner
                            Mr. Sanjaya Narayan Sahoo, Advocate
                                  -versus-
            State of Odisha            ....           Opp. Party
                   Mr. M. K. Mohanty, Additional Standing Counsel


                           CORAM:
                           JUSTICE S. K. PANIGRAHI

                                    ORDER

Order No. 30.09.2021

13. 1. This matter is taken up by virtual/physical mode.

2. Hearing concluded and judgment/order is reserved.

(S. K. Panigrahi) Judge AKP

 
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