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D.M. vs F @ P.Jyoti Reddy And Others
2021 Latest Caselaw 12302 Ori

Citation : 2021 Latest Caselaw 12302 Ori
Judgement Date : 30 November, 2021

Orissa High Court
D.M. vs F @ P.Jyoti Reddy And Others on 30 November, 2021
                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          FAO No.22 of 2019

                 D.M., National Insurance Co. Ltd.          ....          Appellants
                                                           Mr.P.K.Mahali, Advocate
                                                -versus-
                 F @ P.Jyoti Reddy and others           ....          Respondents
                                    Mr.B.Mohanty, Advocate for Respondents 1 to 5
                           CORAM:
                           JUSTICE B. P. ROUTRAY

                                              ORDER

30.11.2021 Order No.

15. 1. Heard Mr.P.K.Mahali, learned Advocate for the Appellant-

Insurance Company and Mr.B.Mohanty, learned Advocate for Respondent Nos.1 to 5.

2. Judgment reserved.

( B.P. Routray) Judge C.R.Biswal

 
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