Sukanti Patra And Others vs Pranaba Kumar Swain And Another
2021 Latest Caselaw 12297 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.915 of 2019
                    Sukanti Patra and Others                    ....          Appellants
                                                            Mr. K.C. Nayak, Advocate
                                                 -versus-
                    Pranaba Kumar Swain and Another             ....        Respondents
                                       Mr. A.A. Khan, counsel for Respondent No.2

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                              ORDER

30.11.2021 Order No.

I.A. No.1666 of 2019

04. 1. Considering the grounds mentioned in the application and upon hearing both parties, the delay in filing the appeal is condoned.

2. The I.A. is disposed of.

MACA No.915 of 2019

05. 3. The copy of the appeal memo along with impugned judgment be served on Mr. Khan, learned counsel appearing for Respondent No.2 within two days.

4. List this matter on 7th January, 2022.

5. An urgent certified copy of this order be issued as per rules.

( B.P. Routray) Judge M.K.Panda