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Pramod Kumar Sahoo vs State Of Odisha And Others
2021 Latest Caselaw 12294 Ori

Citation : 2021 Latest Caselaw 12294 Ori
Judgement Date : 30 November, 2021

Orissa High Court
Pramod Kumar Sahoo vs State Of Odisha And Others on 30 November, 2021
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P. (C) No.9512 of 2018


               Pramod Kumar Sahoo                    ....              Petitioner
                                                Mr. B. S. Tripathy-I, Advocate

                                            -versus-

               State of Odisha and others          ....     Opposite Parties
                                            Mr. Debakanta Mohanty, AGA,
                Mr. Budhadev Routray, Senior Advocate (Amicus Curiae) and
                    Mr. Jayant Kumar Rath, Senior Advocate (Amicus curiae)


                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE A. K. MOHAPATRA


                                        ORDER

30.11.2021 Order No.

24. List on 11th January, 2022. The copies of the judgment in Jadunath Sahu v. State of Orissa 2020 (II) ILR, Cuttack, 197 be placed on record.

(Dr. S. Muralidhar) Chief Justice

(A. K. Mohapatra) Judge M. Panda

 
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