Rajiba Chhatria And Another vs Gulei Kumbhar
2021 Latest Caselaw 12291 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         RSA No.454 of 2018
                    Rajiba Chhatria and Another                  ....          Appellants
                                                               Mr. A. Mishra, Advocate
                                                -versus-
                    Gulei Kumbhar                                ....         Respondent



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                              ORDER

30.11.2021 Order No.

04. 1. The Appellants are exempted from payment of court fees.

2. A copy of I.A. No.364 of 2020 along with copy of the appeal memo and impugned judgment be served on Ms. S. Mishra, learned Additional Standing Counsel by tomorrow.

3. List this matter on 6th January, 2022.

( B.P. Routray) Judge M.K.Panda