Dy. Chief Engineer ... vs K.Summon Reddy And Another
2021 Latest Caselaw 12181 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           FAO No.535 of 2014
                                                   &
                                           FAO No.536 of 2014

                 FAO No.535 of 2014
                  Dy. Chief Engineer (Construction-I), ....          Appellant
                  East Coast Railway, Khurda
                                            Mr.Piyush Kumar Mishra, Advocate
                                            -versus-
                  K.Summon Reddy and another            ....        Respondents
                        Mr.Biswojit Mohanty on behalf of Mr.Ramanath Acharya,
                                                  Advocate for Respondent No.1

                                               And
                 FAO No.536 of 2014
                  Dy. Chief Engineer (Construction-I), ....          Appellant
                  East Coast Railway, Khurda
                                            Mr.Piyush Kumar Mishra, Advocate
                                            -versus-
                  Nipu Pradhan and another              ....        Respondents
                        Mr.Biswojit Mohanty on behalf of Mr.Ramanath Acharya,
                                                  Advocate for Respondent No.1

                             CORAM:
                             JUSTICE B. P. ROUTRAY
                                            ORDER

25.11.2021 Order No.

29. 1. Heard Mr.P.K.Mishra, learned counsel for the Appellant and Mr.B.Mohanty on behalf of Mr.R.N.Acharya, learned counsel for Respondent No.1.

2. On the consent of both parties, the appeals are heard finally.

3. Judgment reserved.

( B.P. Routray) Judge C.R.Biswal