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Pradeep Kumar Sethy vs State Of Odisha
2021 Latest Caselaw 12100 Ori

Citation : 2021 Latest Caselaw 12100 Ori
Judgement Date : 23 November, 2021

Orissa High Court
Pradeep Kumar Sethy vs State Of Odisha on 23 November, 2021
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                               BLAPL No.1830 of 2020
             Pradeep Kumar Sethy                    ....           Petitioner
                                           Mr. Millan Kanungo, Sr. Adv.
                                           Mr. Sanjaya Narayan Sahoo, Adv.
                                         -versus-

             State of Odisha                        ....           Opp. Party
                                         Mr. L. Samantaray, AGA
                                         Mr. Manoj Kumar Mohanty, ASC


                       CORAM:
                       JUSTICE S.K. PANIGRAHI
                                    ORDER
 Order No.                         23.11.2021
     05.     1.      This matter is taken up through hybrid mode under the

heading "To Be Mentioned".

2. Further hearing is taken up.

3. Heard learned counsel for the Parties.

4. Hearing is concluded. Judgment/ Order is reserved.

( S.K. Panigrahi) Judge BJ

 
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