Dolagobinda Sahoo vs Baban Pradhan And Another
2021 Latest Caselaw 11994 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        MACA No.587 of 2016
                   Dolagobinda Sahoo                     ....          Appellant
                                              Mr. T. Ch. Mohanty, Sr. Advocate
                                            -versus-
                   Baban Pradhan and another             ....       Respondents
                                  Mr. G.P. Dutta, Advocate for Respondent No.2
                                CORAM:
                                JUSTICE B. P. ROUTRAY

                                            ORDER

22.11.2021 Order No.

06. 1. Mr. G.P. Dutta, learned counsel, who usually appears for Oriental Insurance Co. Ltd., accepts notice on behalf of Respondent No.1. A copy of the appeal memo along with impugned judgment be served on him within three working days.

2. List this matter on 6th December, 2021 indicating the name of Mr. G.P. Dutta, learned counsel for the Respondent No.2 in the cause list.

( B.P. Routray) Judge

B.K. Barik