The Management Of Main Dam vs Seshadev Kumbhar
2021 Latest Caselaw 11813 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                            RVWPET No.240 of 2016


     The Management of Main Dam
     Division                             .........                Petitioner
                                                       Mr. S.S. Kanungo, AGA

                                    -Versus-


     Seshadev Kumbhar                     ........                Opp. Party
                                                       Mr. Agasti Kanungo, Adv.

                                    CORAM:

                                    JUSTICE C.R. DASH

                                           ORDER

16.11.2021

Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Hearing is concluded.

3. Judgment is reserved.

............................... (C.R. Dash) JUDGE

Subha Subha