Basanta Kumar Barik vs State Of Orissa And Others
2021 Latest Caselaw 11704 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       W.P.(C)(O.A.) No.616 of 2017

                        Basanta Kumar Barik                       ....           Petitioner
                                                                      Mr.S. C. Acharya,
                                                                  Advocate for Petitioner

                                                     -versus-

                        State of Orissa and others                ....    Opposite Parties
                                                                     Mr. N.K. Praharaj,
                                                 Standing Counsel for State-O.Ps.1 and 2

                                  CORAM:
                                  JUSTICE A.K.MOHAPATRA

                                                      ORDER

12.11.2021 Order No.

01. 1. Heard Mr.S.C. Acharya, learned counsel for Petitioner and Mr.N.K. Praharaj, learned Standing Counsel for State-Opposite Party Nos.1 and 2.

2. Hearing concluded. Judgment is reserved.

(A.K. Mohapatra) Judge U.K.Sahoo