Rabinarayan Panigrahi vs State Of Odisha And Others
2021 Latest Caselaw 11698 Ori

Citation : 2021 Latest Caselaw 11698 Ori
Judgement Date : 12 November, 2021

Orissa High Court

Rabinarayan Panigrahi vs State Of Odisha And Others on 12 November, 2021

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  CRLREV No.237 of 2005


                    Rabinarayan Panigrahi                        ....                 Petitioner
                                                                Mr.B.K.Mishra, Advocate


                                                    Versus
                    State of Odisha and others                   ....            Opp. Parties
                                                                        Mr.K.K.Nayak, ASC
                                                                         (for O.P. No.1)

                     CORAM:
                         JUSTICE SAVITRI RATHO

                                                   ORDER

12.11.2021 Order No.

05. This matter is taken up through hybrid mode.

In this Criminal Revision, the petitioner has challenged the acquittal of acquittal of opp. party Nos.2 and 3 from the charge for commission of offences punishable under Section 306 / 34 I.P.C as well as acquittal of the Opp party No 3 from the charge for commission of offence punishable under Section 4 of the D.P.Act vide judgment and order dated 25.2.2005 passed by the learned Adhoc Addl. Sessions Judge, Jeypore in Criminal Trial No.19/2004 (Criminal Trial No.457 of 2003) .

Learned counsel for the petitioner states that the opp. party No.2- Pramod Kumar Tripathy has filed Criminal Appeal No.121 of 2005 before this Court challenging the aforesaid judgment and order for his conviction under Section - 498 A of the I.P.C and it would therefore be proper if both the cases are heard together .

List this matter on 06.12.2021 along with Criminal Appeal No.121 of 2005 before the assigned Bench.


                                                                  (Savitri Ratho)
Bichi                                                                  Judge
                                                                                          1 of 1
 // 2 //