Janardan Sahu And Others vs Minati Sahu And Another
2021 Latest Caselaw 11696 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          RSA No.351 of 2017
                   Janardan Sahu and others                      ....         Appellants
                                                            Mr. S.J. Pradhan, Advocate
                                                 -versus-
                   Minati Sahu and another                      ....       Respondents

                               CORAM:
                               JUSTICE B. P. ROUTRAY
                                              ORDER

12.11.2021 Order No.

03. 1. Learned counsel for the Appellants undertakes to file the certified copy of the trial court judgment within three working days.

2. List this matter for hearing under Order XLI, Rule 11 C.P.C. on 21st December, 2021 along with RSA No.388/2017 subject to filing of the trial court judgment.

( B.P. Routray) Judge

B.K. Barik