Gobinda Charan @ Prasad Bej vs Sandhyarani Mohapatra And Others
2021 Latest Caselaw 11602 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK


                                         RSA No.29 of 2020


                 Gobinda Charan @ Prasad Bej        ....          Appellant
                                               Mr.Bansidhar Baug, Advocate
                                         -versus-
                 Sandhyarani Mohapatra and others   ....         Respondents
                                           Mr.A.P.Bose, Advocate Caveators

                              CORAM:
                              JUSTICE B. P. ROUTRAY


                                             ORDER

11.11.2021 Order No.

2. 1. Heard Mr.Baug, learned counsel for the Appellant and Mr.Bose, learned counsel for the Caveators.

2. The present appeal is against the concurring judgment of the learned trial court as well as the First Appellate Court.

3. After hearing from both sides, no reason is seen to admit the appeal.

4. Accordingly, the appeal is dismissed.

( B.P. Routray) Judge

C.R.Biswal