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Ajay Kumar Sahoo vs Raghunath Pradhan And Another
2021 Latest Caselaw 11597 Ori

Citation : 2021 Latest Caselaw 11597 Ori
Judgement Date : 11 November, 2021

Orissa High Court
Ajay Kumar Sahoo vs Raghunath Pradhan And Another on 11 November, 2021
                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.73 of 2020
                  Ajay Kumar Sahoo                           ....           Appellant
                                                    Mr. Satyabhusan Das, Advocate
                                         -versus-
                  Raghunath Pradhan and Another              ....        Respondents
                                       Mr. G.P. Dutta, counsel for Respondent No.2

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

11.11.2021 Order No.

I.A. No.153 of 2020

04. 1. Considering the grounds mentioned in the application and upon hearing learned counsel for the parties, delay in preferring the appeal is hereby condoned.

2. The I.A. is accordingly disposed of.

MACA No.73 of 2020

05. 3. Advocate Mr. G.P. Dutta accepts notice on behalf of Respondent No.2. Copy of the appeal memo as well as impugned judgment be served on him by tomorrow.

4. List this matter on 20th January, 2022 and in the meantime copy of the LCRs be obtained from the trial court.

( B.P. Routray) Judge M.K.Panda

 
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