Bhagabati Sethi @ Seth vs Suresh Ch. Patel & Others
2021 Latest Caselaw 11589 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                RSA No.303 of 2012
             Bhagabati Sethi @ Seth           ....     Appellant
                                         Mr. M.Ku. Das, Advocate

                                     -versus-
             Suresh Ch. Patel & Others     .... Respondents


                       CORAM:
                       MR. JUSTICE D.DASH
                                         ORDER

11.11.2021 Order No.

4. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. This Appeal has been filed questioning the judgment and decree passed by the learned Additional District Judge (First Track Court), Sundergarh in FA 59/4 of 2005-11 in confirming the judgment and decree passed by the learned Civil Judge (Senior Division), Sundargarh in T.S. No. 7 of 2001 decreeing the suit of the Respondent No. 1. The Appeal being filed on 29.08.2012 has not yet been admitted.

3. None appears for the Appellant when the particular item came on Board as also being taken up as pass over item. This was also the situation on the earlier occasion.

4. In view of above, the Appeal stands dismissed for non- prosecution.

(D.Dash) Judge

Aks