Aswani Kumar Jena vs State Of Odisha And Others
2021 Latest Caselaw 11587 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           W.P.(C) No. 33653 of 2021

              Aswani Kumar Jena                       .....                         Petitioner
                                                                       Mr. J. Biswal, Advocate
                                                  -Versus-

              State of Odisha and others              .....                    Opposite Parties
                                                                               State Counsel
                            CORAM:
                                DR. JUSTICE B.R. SARANGI

                                                   ORDER

11.11.2021

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the petitioner and learned State Counsel.

3. In view of the judgment passed by the Division Bench of this Court in W.A. No.367 of 2021 on 26.10.2021, this writ petition stands disposed of in terms of the said judgment.

(DR. B.R. SARANGI, J) Alok