B.Prasad Rao vs Nityananda Sahoo
2021 Latest Caselaw 11493 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                CRLREV No.364 of 2021

                    B.Prasad Rao                            ....             Petitioner
                                                           Mr.B.B.Mishra, Advocate

                                                 Versus
                    Nityananda Sahoo                        ....            Opp. Party
                                                               Mr.S.S.Pradhan, AGA

                     CORAM:
                          JUSTICE SAVITRI RATHO
                                               ORDER

Order No. 09.11.2021

01. This matter is taken up through hybrid mode.

Mr. B.B.Mishra, learned counsel for the petitioner states that though he has filed I.A. No.536 of 2021 for dispensing with filing of certified copy of the trial court judgment, but he has filed the certified copy today in the Registry. He further states that he will file the copies of his note of submissions filed before the learned courts below by tomorrow (10.11.2021).

Hence, list this matter on 15.11.2021. Registry is directed to attach the certified copy of the trial court judgment as well as note of submissions to the record in the meanwhile.

(Savitri Ratho) Judge Bichi

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