Gulachi Munda And Others vs Brahma Kaur And Another
2021 Latest Caselaw 11492 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         MACA No.176 of 2009

                  Gulachi Munda and others              ....        Appellants
                                                Mr. P.K.Samantaray, Advocate
                                          -versus-
                  Brahma Kaur and another               ....      Respondents
                               Mr. B.B. Mishra, Advocate for Respondent No.2
                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                            ORDER

09.11.2021 Order No.

11. 1. A copy of the appeal memo along with impugned judgment be served on Mr. B.B. Mishra, learned counsel for the Respondent No.2-Insurance Company within three days, failing which the appeal shall stand dismissed without further reference to the Bench.

2. List this matter on 22nd November, 2021.

( B.P. Routray) Judge

B.K. Barik