Smt. Parvati Majhi vs Sahadev Pradhan And Another
2021 Latest Caselaw 11484 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         MACA No.654 of 2012

                  Smt. Parvati Majhi                    ....          Appellant
                                                Mr. L.N. Rayatsingh, Advocate
                                          -versus-
                  Sahadev Pradhan and another           ....       Respondents
                                Mr. G.P. Dutta, Advocate for Respondent No.2.
                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                             ORDER

09.11.2021 Order No.

04. 1. Learned counsel for the Appellant is directed to serve a copy of the appeal memo along with impugned judgment on Mr. G.P. Dutta, learned counsel, who usually appears on behalf of New India Assurance Co. Ltd. (Respondent No.2).

2. List this matter on 15th November, 2021.

( B.P. Routray) Judge

B.K. Barik