Saraswati Seth And Others vs Secretary
2021 Latest Caselaw 11453 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       MACA Nos.947 and 667 of 2009

                 MACA No.947 of 2009
                 Saraswati Seth and others                ....         Appellants
                                                       Mr.P.C.Pattnaik, Advocate
                                         -versus-
                 Secretary, Maakatadaganda F.M.S.
                 & another                           ....         Respondents
                            Mr.B.Das Mohapatra, Advocate for Respondent No.2



                                              And


                 MACA No.667 of 2009
                 D.M., New India Assurance Co.Ltd.      ....          Appellant
                                               Mr.B.Das Mohapatra, Advocate
                                           -versus-
                 Saraswati Seth and others              ....        Respondents
                                       Mr.P.C.Pattnaik, Advocate for Appellant

                             CORAM:
                             JUSTICE B. P. ROUTRAY
                                           ORDER

08.11.2021 Order No.

9. 1. Heard Mr.P.C.Pattnaik, learned Advocate for the Claimants-

Appellants and Mr.B. Das Mohapatra, learned Advocate for the Respondent No.2.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge C.R.Biswal