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Prafulla Kumar Pattanaik vs Basanta Manjarai Pattnaik
2021 Latest Caselaw 11375 Ori

Citation : 2021 Latest Caselaw 11375 Ori
Judgement Date : 6 November, 2021

Orissa High Court
Prafulla Kumar Pattanaik vs Basanta Manjarai Pattnaik on 6 November, 2021
                IN THE HIGH COURT OF ORISSA AT CUTTACK
                          CRLREV No.340 of 2002


              Prafulla Kumar Pattanaik                  ....              Petitioner
                                                      Mr.B.K.Nayak, Advocate
                                     on behalf of Mr.Basudev Pujari, Advocate

                                            Versus
              Basanta Manjarai Pattnaik                 ....             Opp. Party

                        CORAM:
                        JUSTICE SAVITRI RATHO
                                           ORDER

Order No. 06.11.2021

06. This matter is taken up through hybrid mode.

In view of the submission of Mr.B.K.Nayak, learned counsel on behalf of Mr. Basudev Pujari, learned counsel for the petitioner that I (S. Ratho, J.) was one of the counsels for the petitioner in Criminal Revision No.472 of 1993 disposed of by judgment dated 21.9.1994 (which relates to the same cause of action), list this matter before some other Bench.

(Savitri Ratho) Judge

Bichi

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