Citation : 2021 Latest Caselaw 11374 Ori
Judgement Date : 6 November, 2021
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No.248 of 2005
Narendra Kumar Barik .... Appellant
Mr. J.R. Dash, Advocate
-versus-
Pramod Kumar Nayak and another .... Respondents
M. Sinha, Advocate for Respondent No.2
CORAM:
SHRI JUSTICE B. P. ROUTRAY
ORDER
6.11.2021 Order No.
10. 1. Mr. J. R. Dash, learned Advocate submits that he has instructions to appear for the Appellant for which some time may be granted.
2. List this matter on 16th November, 2021 and in the meantime copy of the appeal memo along with copy of the impugned judgment be served on learned counsel appearing for Respondent No.2.
( B.P. Routray) Judge M.K.Panda
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