Ananda Mallik & Ors vs State Of Odisha
2021 Latest Caselaw 11275 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       CRLREV No. 737 of 2013
                     Ananda Mallik & Ors.                   ....             Petitioners
                                                      Mr. Himansu S. Mishra, Advocate
                                                   -versus-
                     State of Odisha                          ....           Opposite Party
                                                                      Mr. P.C. Das, ASC
                             CORAM:
                             JUSTICE SAVITRI RATHO

Order No.                                     ORDER
                                             02.11.2021

07. The matter is taken up by hybrid mode.

Heard Mr. Himansu S. Mishra, learned counsel for the petitioners and Mr. P.C. Das, learned Additional Standing Counsel.

Hearing is concluded.

Judgment is reserved.

Mr. P.C. Das, learned Additional Standing Counsel shall file the case diary and written note of submission by Friday i.e. on 05.11.2021.

(Savitri Ratho) Judge puspa