Laba Kimbaka @ Pisiaka vs State Of Odisha
2021 Latest Caselaw 11208 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 BLAPL No. 3704 of 2021


            Laba Kimbaka @ Pisiaka                      ....              Petitioner
                                              Mr. Bisaranjan Maharatha, Advocate
                                             -versus-
            State of Odisha                             ....        Opposite Party
                                                     Mr.Abhinandan Pradhan, ASC


                     CORAM:
                     JUSTICE R.K.PATTANAIK

Order No.                               ORDER
                                       01.11.2021

  7.        1.           List this matter in the 3rd week of November, 2021.

2. In the meantime, learned counsel for the State is directed to take instruction on the status whether the trial has commenced or not and also to procure a copy of judgment by the learned court below in the acquittal case.

(R.K.Pattanaik) Judge km