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WA/167/2021
2021 Latest Caselaw 3412 Ori

Citation : 2021 Latest Caselaw 3412 Ori
Judgement Date : 8 March, 2021

Orissa High Court
WA/167/2021 on 8 March, 2021
                                    WA No.167 of 2021




3.        08.3.2021              As prayed for, list this matter on 10th March, 2021.
                                 In the meantime, learned Additional Government
                      Advocate    shall   obtain   instruction   whether   the   State
                      Government has challenged the impugned judgment dated
                      28.1.2021 passed by the learned Single Judge in W.P.(C )
                      No.2953 of 2013 or not.

                                                         .............................
                                                           S. Panda, J.

.................................

     sp                                                    S. K. Panigrahi, J.
 

 
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