Gatikrushna Dash vs Vrs
2021 Latest Caselaw 3275 Ori

                                     HIGH COURT OF ORISSA
                                     BLAPL No.2356 of 2019
                         Gatikrushna Dash                .....      Petitioner
                                                  Vrs.
                         State of Odisha-OPID            .....    Opposite Party
17.   04.03.2021         Mr. Ashwini Kumar Das, learned counsel for the
                   petitioner and Mr. Anil Kumar Nayak, learned Additional
                   Standing Counsel appearing for State-Opposite Party (OPID) are
                   present. Judgment prepared in separate sheets is delivered and
                   pronounced in open Court in presence of learned counsels for
                   the parties, and the order is passed accordingly as follows:-

                         Considering the aforesaid discussion, submissions made
                   and taking into account a holistic view of the facts and
                   circumstances of the case at hand, this Court hereby directs
                   that the Petitioner be released on bail in connection with EOW
                   Bhubaneswar P.S. Case No.28 of 2018 corresponding to
                   C.T. Case No.20 of 2018 by the learned Presiding Officer,
                   Designated Court under the O.P.I.D. Act, Cuttack, Odisha, on
                   such terms and conditions as deemed just and proper.
                         It is, however, clarified that the above observations shall
                   not come in the way of a fair trial before the learned Trial Court
                   and it will proceed to decide the matter on its own merits.
                         The Bail Application as well as all pending Interlocutory
                   Applications is disposed of accordingly.
                         Urgent certified copy of this order be granted on proper
                   application.


                                                      .................................
      AKK/LNB
                                                        S.K. Panigrahi, J.