WP(C)/8930/2011
2021 Latest Caselaw 3176 Ori

Citation : 2021 Latest Caselaw 3176 Ori
Judgement Date : 3 March, 2021

Orissa High Court

WP(C)/8930/2011 on 3 March, 2021

                               WP(C) No. 8930 of 2011




17.   03.03.2021         The   matter    is   taken    up   through    hybrid
                   arrangement (virtual/physical mode).
                         Mr. Mahanta, learned counsel appearing on behalf
                   of Mr. N. Lenka, learned counsel for the petitioner seeks
                   time to go through the judgment of this Court in Arjun
                   Charan Jena v. Director of Secondary Education,
                   Orissa, 66 (1988) CLT 293.
                         On his request, call this matter after two weeks.


                                                       ...............................

(DR. B.R. SARANGI) JUDGE GDS

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