CRLA/887/2019
2021 Latest Caselaw 3138 Ori

Citation : 2021 Latest Caselaw 3138 Ori
Judgement Date : 3 March, 2021

Orissa High Court

CRLA/887/2019 on 3 March, 2021

                                    CRLA No.887 of 2019




10.   03.03.2021                 The matter is taken up through Hybrid mode.
                                 The matter is listed today under the heading "to be
                   mentioned".
                                 Further hearing is taken up.
                                 Heard Mr. Subodh Kumar Mohanty and Mr. Milan
                   Kanungo, learned Senior Advocate for the appellant. We have also
                   heard Mr. G.N. Rout, learned Addl. Standing Counsel.
                                 Reserved for judgment.




                                                                   .........................
                                                                    S.K. Mishra, J.

......................... Savitri Ratho, J.

PCD

pcd

Download the LatestLaws.com Mobile App