3 01.03.2021 Heard Sri Asok ... vs Unknown
2021 Latest Caselaw 2996 Ori

Citation : 2021 Latest Caselaw 2996 Ori
Judgement Date : 1 March, 2021

Orissa High Court

3 01.03.2021 Heard Sri Asok ... vs Unknown on 1 March, 2021

                  W.P.(         C.M.P.
                                    F.A.O.No.556
                                       No.1360 of 2015
                                                  of 2015




      13   01.03.2021         Heard Sri Asok Mohanty, learned senior counsel for the
                          appellants and Sri Satyabhusan Das, learned counsel for the
                          respondent Nos.1 and 2. Hearing concluded and judgment is
                          reserved.

                                                                         .

sks BISWANATH RATH,J

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