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WP(C)/19068/2019
2021 Latest Caselaw 6751 Ori

Citation : 2021 Latest Caselaw 6751 Ori
Judgement Date : 30 June, 2021

Orissa High Court
WP(C)/19068/2019 on 30 June, 2021
                               W.P.(C) No.19068 of 2019




9.     30.06.2021         This matter is taken up by video conferencing mode.
                          Heard Mr. D.C. Mohanty, learned Senior Advocate
                    being assisted by Mr. R.N. Acharya, learned counsel for
                    the Petitioner and Mr. Y. Das, learned Senior Advocate
                    being assisted by Mr. R. Roy, learned counsel for the
                    Opposite Party Nos.1 & 2.
                          Hearing concluded and judgment reserved.
                          Both the parties are at liberty to file their respective
                    written notes of submission with exchange of copies
                    thereof between them, by Monday (5th July, 2021).
                          As restrictions due to resurgence of COVID-19
                    situation are continuing, learned counsel for the parties
                    may utilize a printout of the order available in the High
                    Court's website, at par with certified copy, subject to
                    attestation by the concerned advocate, in the manner
                    prescribed vide Court's Notice No.4587, dated 25th March,
                    2020 as modified by Court's Notice No.4798, dated 15th
                    April, 2021.


                                                     ..............................

(Biswanath Rath, J.)

Ayas

 
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