WPC(OAC)/1775/2015
2021 Latest Caselaw 6548 Ori

Citation : 2021 Latest Caselaw 6548 Ori
Judgement Date : 24 June, 2021

Orissa High Court

WPC(OAC)/1775/2015 on 24 June, 2021

                              WPC (OAC) No. 1775 of 2015




02.   24.06.2021           This matter is taken up by video conferencing
                   mode.
                           Mr. S.Jena, learned Standing Counsel for School &
                   Mass Education Department wants some time to examine
                   whether the judgment dated 07.03.2017 passed by the
                   tribunal in O.A. No.2954(C) of 2015 and batch, which has
                   been confirmed by this Court in W.P.(C) No. 3132 of
                   2018, is applicable to the present case or not.
                           Call this matter after two weeks.


                                                        ...............................

GDS (DR. B.R. SARANGI) JUDGE

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