BLAPL/5753/2020
2021 Latest Caselaw 861 Ori

Citation : 2021 Latest Caselaw 861 Ori
Judgement Date : 25 January, 2021

Orissa High Court

BLAPL/5753/2020 on 25 January, 2021

                              BLAPL No. 5753 of 2020




 05. 25.01.2021        This    matter   is   taken   up   through    video
                  conferencing.
                       Heard, the learned counsel for the petitioner,
                  learned counsel for the informant and learned
                  counsel for the State.
                       Hearing concluded and judgment/order is
                  reserved.
                                                     ............................
                                                     S. K. Panigrahi, J.

AKP

Download the LatestLaws.com Mobile App