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ARBP/60/2018
2021 Latest Caselaw 797 Ori

Citation : 2021 Latest Caselaw 797 Ori
Judgement Date : 22 January, 2021

Orissa High Court
ARBP/60/2018 on 22 January, 2021

ARBP No.60 of 2018

16. 22.01.2021 This matter is taken up by video conferencing mode.

Heard Mr. K.A. Guru, learned counsel for the Petitioners and Mr. S. Udgata, learned counsel for the Opposite Parties.

Learned counsels for the parties are permitted to place on record the copy of the judgments relied upon by them.

List on 9th April, 2021.

( Dr. S. Muralidhar) Chief Justice S.K. Guin

 
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