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CRP/20/2008
2021 Latest Caselaw 795 Ori

Citation : 2021 Latest Caselaw 795 Ori
Judgement Date : 22 January, 2021

Orissa High Court
CRP/20/2008 on 22 January, 2021
C.R.P. No.20 of 2008

26. 22.01.2021 In the wake of the pandemic Covid-19, the

case is taken up through V.C.
Heard, the learned counsel for the parties.
Hearing concluded and order/judgment is

reserved.

S.Pujahari, J.

DA

 
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