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BLAPL/5701/2020
2021 Latest Caselaw 758 Ori

Citation : 2021 Latest Caselaw 758 Ori
Judgement Date : 21 January, 2021

Orissa High Court
BLAPL/5701/2020 on 21 January, 2021
BLAPL No. 5701 of 2020

05. 21.01.2021 This matter is taken up through video
conferencing.
Heard, the learned counsel for the parties.
Hearing concluded and judgment/order is

reserved.

S. K. Panigrahi, J.

AKP

 
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