ARBA/7/2012
2021 Latest Caselaw 757 Ori

Citation : 2021 Latest Caselaw 757 Ori
Judgement Date : 21 January, 2021

Orissa High Court

ARBA/7/2012 on 21 January, 2021

                               A.R.B.A. No.7 of 2012




13.    21.01.2021        Due to outbreak of COVID-19, this matter is taken
                    up through Video Conferencing.
                         Heard Mr. J.K. Mohapatra, learned counsel for the
                    appellant and Mr. S.P. Mishra, learned Senior Advocate
                    being assisted by Mr. Soumya Mishra, learned counsel
                    appearing for the respondent.
                         Call for the record of M.J.C. No.115 of 1997.
                         Hearing is concluded. Judgment is reserved.


                                          ................................
                                          K.R. MOHAPATRA,J.

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